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[Cites 0, Cited by 0] [Section 8(7)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(7)(b) in The U.P. Coal Control Order, 1977

(b)shall sell the whole or a specified part of his stock of bricks produced with the aid of slack coal to a person as may be specified in a permit issued in that behalf of the District Magistrate and addressed to him;