Section 50(d) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979
(d)prescribing the form in which application to a [Agriculture and Rural Development Bank] [Substituted for 'Land Development Bank' vide vide H.P. Act No. 16 of 1987 w.e.f. 16-11-1978.] for loans should be made and for the valuation of the properties offered as security for such loan;
