Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(3)(v) in The West Bengal Factories Rules, 1958

(v)Date and number of the certificate relating to any test and examination made under sub-rule (1) together with the name and address of the person who issued the certificate.