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[Cites 0, Cited by 0] [Section 62AH(3)] [Section 62AH] [Entire Act]

State of Bihar - Subsection

Section 62AH(3)(a) in Bihar Factories Rules, 1950

(a)Applications for appraisal of sites in respect of the factories covered under Section 2 (eb) of the Act shall be submitted to the Chairman of the State Appraisal Committee.