Supreme Court - Daily Orders
Anita Nagarajan vs Srinivas Sreekantan on 31 July, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.5 COURT NO.7 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1393/2019
ANITA NAGARAJAN Petitioner(s)
VERSUS
SRINIVAS SREEKANTAN Respondent(s)
(IA No.106760/2019-EX-PARTE STAY )
Date : 31-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s)
Mr. S. Mahendran, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in four weeks. Pending further consideration, there shall be stay of further proceedings in HMOP No.124 of 2018 titled M. Theiventhirakkani vs. S. Jayanthi pending before Sub-Ordinate Court at Ponneri, Tamilnadu.
The process shall additionally be served through the Court where the proceedings are presently pending.
List on 28.08.2019.
(INDU MARWAH) (SUMAN JAIN)
COURT MASTER
Signature Not Verified
BRANCH OFFICER
Digitally signed by
INDU MARWAH
Date: 2019.08.01
17:37:00 IST
Reason: