Section 6(2)(b) in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(b)has obtained the concurrence of the University established under any Central or State statute (Form 5);

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