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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1) in Bihar Technical Staff Selection Commission Rules, 2015

(1)All decisions of the commission shall be recorded in the meeting by the Secretary or any other officer authorized by the Chairman. If any member dissents any decision it shall be recorded in the proceeding. In case of difference of opinion the decision shall be taken by majority of votes.