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Bombay High Court

The Cricket Club Of India Ltd. vs Akash Timblo on 12 January, 2026

           Digitally
           signed by
VARSHA VARSHA
        RAJGURU
                 VIJAY
VIJAY   Date:
RAJGURU 2026.01.13
           10:25:37
           +0530




                                                                                  43-wp-2488-2020.doc




           varsha
                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 CIVIL APPELLATE JURISDICTION
                                               WRIT PETITION NO. 2488 OF 2020


                          The Cricket Club of India Ltd                            ... Petitioner
                                         vs.
                          Akash Timblo                                             ... Respondent
                          Mr. Rahul Narichania, Senior Advocate, Mr. Sarthak Shukla i/b.
                          Ashwin Ankhad and Associates, for the Petitioner.
                          Mr. E.H. Kotwal a/w. Gaurangi Pujara, Oduvil Mohandas a/w. J.P.
                          Kapadia i/b. Little and Co. for Respondent.


                                                            CORAM : GAURI GODSE, J.
                                                             DATED : 12th JANUARY 2026


                          ORDER:

1. This petition is already admitted on 9th March 2020 and the hearing was also expedited.

2. List the petition for final hearing on 22nd January 2026.

3. To be listed on the daily board under the caption for 'final hearing'.

(GAURI GODSE, J.) Page no. 1 of 1 ::: Uploaded on - 13/01/2026 ::: Downloaded on - 13/01/2026 20:33:43 :::