Bombay High Court
The Cricket Club Of India Ltd. vs Akash Timblo on 12 January, 2026
Digitally
signed by
VARSHA VARSHA
RAJGURU
VIJAY
VIJAY Date:
RAJGURU 2026.01.13
10:25:37
+0530
43-wp-2488-2020.doc
varsha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2488 OF 2020
The Cricket Club of India Ltd ... Petitioner
vs.
Akash Timblo ... Respondent
Mr. Rahul Narichania, Senior Advocate, Mr. Sarthak Shukla i/b.
Ashwin Ankhad and Associates, for the Petitioner.
Mr. E.H. Kotwal a/w. Gaurangi Pujara, Oduvil Mohandas a/w. J.P.
Kapadia i/b. Little and Co. for Respondent.
CORAM : GAURI GODSE, J.
DATED : 12th JANUARY 2026
ORDER:
1. This petition is already admitted on 9th March 2020 and the hearing was also expedited.
2. List the petition for final hearing on 22nd January 2026.
3. To be listed on the daily board under the caption for 'final hearing'.
(GAURI GODSE, J.) Page no. 1 of 1 ::: Uploaded on - 13/01/2026 ::: Downloaded on - 13/01/2026 20:33:43 :::