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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4) in The Copyright Rules, 2013

(4)The Chairman or any other member of the Board may resign his office by giving three months' notice in writing to the Central Government:Provided that the Chairman or any other member shall, unless he is permitted by the Central Government to relinquish his office sooner, continue to hold office until the expiry.