Section 3(8)(a) in The General Grading and Marking Rules, 1988

[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(8)(a) in The General Grading and Marking Rules, 1988

(a)that grade designation marks shall be applied only to the article(s) mentioned in the Certificate of Authorisation, during the validity period and at the premises therein mentioned:

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(8)(a) in The General Grading and Marking Rules, 1988