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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(4) in The Anna University of Technology, Madurai Act, 2010

(4)The Syndicate may direct the amendment in such manner as it may specify, of any regulation made under this Section or the annulment of any regulation made thereunder by itself or by the Academic Council.