Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 80 in Bihar Chaukidari Manual 80. The forms of Registers III and IV shall be distributed free of charge from the office of the District Magistrate or Sub-divisional Officers, as the case may be.
