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State of Jharkhand - Section

Section 16 in Jharkhand Tourist Places (Protection and Maintenance) Act, 2015

16.

It will be the duty of the visitor(s) to keep the tourist place clean and not to use non-biodegradable materials so far as possible. The visitor(s) should use Biodegradable plates instead of using Plastic or Foam plates, etc. (Non bi. - degradable material) so far as possible.