Section 11 in The Punjab State Electricity Regulatory Commission Chairperson and Members' Salaries, Allowances and other Terms and Conditions of Service Rules, 2006
11. Authority competent to grant leave.
- [Section 89(2)] - The power to grant or refuse leave to the Chairperson or a member and to revoke or curtail the leave granted to him, shall vest in the Governor of the State of Punjab.
