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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(2) in The Bengal Tanks Improvement Act, 1939

(2)"Collector" includes a magistrate in charge sub-division of a district and any officer appointed by the [State] [Words substituted for the word 'Provincial' by Adaptation of Laws Order, 1950.] Government to exercise all or any of the functions of a Collector under this Act ;