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[Cites 0, Cited by 0] [Section 262(13)] [Section 262] [Entire Act]

Union of India - Subsection

Section 262(13)(c) in The Income Tax Act, 2025

(c)"authentication" means the process by which the Permanent Account Number or Aadhaar number along with demographic information or biometric information of an individual is submitted to the income-tax authority or such other authority or agency as may be prescribed for its verification and such authority or agency verifies the correctness, or the lack thereof, on the basis of information available with it.