Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Kerala - Subsection Section 104(4) in Kerala Police Act, 2011 (4)The Bureau shall fix the policies and norms in respect of the welfare of the police and supervise the welfare activities of the various police units.
