Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 56 in The Mines Rules, 1955 56. Payment of leave wages due if a person dies .-In the event of death of any person entitled to leave with wages all arrears of such leave wages accrue to his legal heirs or nominee as the case may be.
