Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(1) in New Town Kolkata Planning Area (Building) Rules, 2014

(1)the New town Kolkata Development Authority shall constitute the Building Committee and its Chairman Convener in consultation with Urban Development Department, Government of West Bengal;