Bombay High Court
Jik Industries Co. Ltd vs Shri. Maruti Nashik Mene on 11 October, 2022
Author: M. S. Karnik
Bench: M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6315 OF 2019
Jik Industries Co. Ltd. ....PETITIONER
V/S
Shri. Maruti Nashik Mene ....RESPONDENT
Adv. Suvarna P. Munshi i/b SUDHIR N DESHPANDE for Petitioner Adv. A. Khan i/b AVINASH MUKUND GOKHALE for Respondent CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 11th October, 2022 P.C. :
S. O. to 18/10/2022 ( for directions).
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