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Bombay High Court

Jik Industries Co. Ltd vs Shri. Maruti Nashik Mene on 11 October, 2022

Author: M. S. Karnik

Bench: M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6315 OF 2019

 Jik Industries Co. Ltd.                                 ....PETITIONER
              V/S
 Shri. Maruti Nashik Mene                              ....RESPONDENT

Adv. Suvarna P. Munshi i/b SUDHIR N DESHPANDE for Petitioner Adv. A. Khan i/b AVINASH MUKUND GOKHALE for Respondent CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 11th October, 2022 P.C. :

S. O. to 18/10/2022 ( for directions).
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 11/10/2022 ::: Downloaded on - 13/10/2022 00:06:25 :::