Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Andhra Pradesh - Subsection Section 6(4) in Andhra Pradesh Mineral Dealer's Rules, 2000 (4)Any person who transports the mineral and who is required to carry a Transit Pass shall on demand produce such pass to any officer authorised in this behalf.
