Bombay High Court
Village Panchayat Of Aldona Thr. Its ... vs Shri Ramtaleshwar Devasthan Thr. Its ... on 3 September, 2024
Author: M. S. Karnik
Bench: M. S. Karnik
WP 307 of 2024
Amrut
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.307 OF 2024
WITH
PUBLIC INTEREST LITIGATION WP NO.28 OF 2024
WRIT PETITION NO.307 OF 2024
VILLAGE PANCHAYAT OF ALDONA THR.
ITS SARPANCH ... PETITIONER
Versus
SHRI RAMTALESHWAR DEVASTHAN THR.
ITS ATTORNEY GURUDAS BABAL
VELGEKAR AND 6 ORS ... RESPONDENTS
WITH
PUBLIC INTEREST LITIGATION WP NO.28 OF 2024
SHREE RAMTALESHWAR DEVASTHAN THR.
ITS ATTORNEY GURUDAS BABAL
VELGEKAR AND 2 ORS ... PETITIONERS
Versus
THE STATE OF GOA THR. IT CHIEF
SECRETARY AND 4 ORS ... RESPONDENTS
Mr D. Zaveri and Mr N. Govekar, Advocates for the petitioner.
Mr S. S. Kantak, Senior Advocate with Mr P. Talaulikar, Advocate
for respondent No.1 and for petitioners in PILWP No.28 of 2024.
Mr Shivdatt P. Munj, Additional Government Advocate for
respondent Nos.4 and 7.
Mr Raunaq Rao, Advocate for respondent No.5.
Mr A. D. Bhobe and Ms A. Fernandes, Advocates for respondent
No.6.
CORAM:- M. S. KARNIK &
VALMIKI MENEZES, JJ.
DATED :- 3rd September, 2024 P.C.:
Not before the bench of which one of us (Valmiki Menezes, J) Page 1 of 2 3rd September, 2024 WP 307 of 2024 is a member.
VALMIKI MENEZES, J. M. S. KARNIK, J.
Signed by: AMRUT NAGESH TARI Designation: Personal Assistant Page 2 of 2 Date: 04/09/2024 17:34:16 3rd September, 2024