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State of Rajasthan - Section

Section 303 in Rajasthan Panchayati Raj Rules, 1996

303. Controlling Officer.

- Vehicles provided for the use of a Panchayat Samiti and Zila Parishad shall be under the control respectively of the Vikas Adhikari and the Chief Executive Officer who will be the Controlling Officer in respect of the vehicles so provided. The Controlling Officer shall be responsible for the proper use, care and maintenance of the vehicles and will regulate the journeys in accordance with these rules.Maintenance of Vehicles