Supreme Court - Daily Orders
Ranjit Impex vs Appellate Deputy Commissioner on 22 January, 2014
¤
CHAMBER MATTER COURT NO.99 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (C) NO(s).2993/2013 IN CIVIL APPEAL NO.7809/2013
RANJIT IMPEX Petitioner(s)
VERSUS
APPELLATE DEPUTY COMMISSIONER & ANR. Respondent(s)
(With appln(s) for c/delay in filing review petition and office
report)
Date: 22/01/2014 This Petition was circulated today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE DIPAK MISRA
By Circulation
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
The review petition is dismissed.
|(Sarita Purohit) | |(Sneh Bala Mehra) | |Court Master | |Assistant Registrar | (Signed order is placed on the file) IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) NO.2993 OF 2013 IN CIVIL APPEAL NO.7809 OF 2013 RANJIT IMPEX ... PETITIONER VS.
APPELLATE DEPUTY COMMISSIONER & ANR. ... RESPONDENTS O R D E R Delay condoned.
We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed.
..............J. [ANIL R. DAVE ] ..............J. [DIPAK MISRA] New Delhi;
January 22, 2014.