Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 26 in M.P. Vat Rules, 2006 26. Notice under sub-section (5) of Section 18. (a)The notice under clause (a) of sub-section (5) of Section 18 shall be in Form 15.(b)The notice under clause (b) of sub-section (5) of Section 18 shall he in Form 16.
