Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of West Bengal - Subsection Section 37(1) in West Bengal Veterinary Practitioners Act, 1960 (1)No order under this Act refusing to enter a name in or removing or striking off a name from, the register shall be called in question in any Civil or Criminal Court.
