Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act] State of Tripura - Subsection Section 75(2)(a) in The Tripura Co-operative Societies Act, 1974 (a)within the time provided to this Act, the rules or the bye-laws, or the order/as the case may be, or