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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(14) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(14)"Vending Space" means a public space that has been identified by the Town Vending Committee as suitable for use by a specified number of vendors, either for the entire working day, or for part of the day between specified hours, either on all days of the week or on specified days of the week;