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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in International Financial Services Centres Authority Act, 2019

(3)Notwithstanding anything in sub-section (1), a Member may -
(a)resign from his office by giving in writing to the Central Government a notice of not less than three months; or
(b)be removed from his office in accordance with the provisions of section 7.