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[Cites 0, Cited by 27] [Entire Act]

Union of India - Section

Section 4 in The Delhi Police Act, 1978

4. Superintendence of police force to vest in the Administrator.

-The superintendence of the Delhi police throughout Delhi shall vest in, and be exercisable by the Administrator and any control, direction or supervision exercisable by any officer over any member of the police force shall be exercisable subject to such superintendence.