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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(xxxi) in Kerala Veterinary and Animal Sciences University Act, 2010

(xxxi)to explore the possibilities of augmenting the resources of the University by exploring or innovating-activities such as research and development, consultancy, training programmes and providing services to clients from industry, trade or any other non- government organizations in India or aboad;