Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 38] [Section 9] [Entire Act] State of Gujarat - Subsection Section 9(2) in Gujarat Panchayats Act, 1961 (2)The members of a village panchayat shall be elected from amongst the qualified voters of the village;
