Supreme Court - Daily Orders
Prashant Tikmani vs M/S National Insurance Company Ltd on 16 July, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.45 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4739-4740/2023
(Arising out of impugned final judgment and order dated 11-11-2022
in AS Nos.107/2012 and 260/2013 passed by the High Court of
Judicature at Madras)
PRASHANT TIKMANI Petitioner(s)
VERSUS
M/S NATIONAL INSURANCE COMPANY LTD. Respondent(s)
(IA No. 48477/2023 - EXEMPTION FROM FILING O.T.
IA No. 48470/2023 - EXEMPTION FROM FILING O.T.
IA No. 104636/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 16-07-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s)
Mr. Raghenth Basant, Sr. Adv.
Ms. Aanchal Tikmani, Adv.
Mr. Kaushitaki Sharma, Adv.
Ms. Hima Bharadwaj, Adv.
Mr. Yadav Narender Singh, AOR
For Respondent(s)
Ms. Prerna Singh, Adv.
Mr. Guntur Pramod Kumar, AOR
Mr. Keshav Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 22nd October, 2024.
(ANITA MALHOTRA) (AVGV RAMU) Signature Not Verified AR-CUM-PS COURT MASTER Digitally signed by Anita Malhotra Date: 2024.07.20 12:36:04 IST Reason: