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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(1)(d) in The Coal Mines Regulations, 2011

(d)a ventilation plan, and section were necessary, showing the system of ventilation in the mine, and in particular -
(i)the general direction of air-current;
(ii)every point where the quantity of air is measured;
(iii)every air-crossing, ventilation door, stopping and every other principle device for the regulation and distribution of air;
(iv)every fire-stopping and its serial number;
(v)every room used for storing inflammable material;
(vi)the position of fire-fighting equipment;
(vii)every water-dam with dimensions and other particulars of construction;
(viii)every pumping, telephone and ambulance Station; and
(ix)every haulage and travelling roadway;