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Delhi High Court - Orders

Adigear International vs Canara Bank on 20 July, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~22
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 3152/2021
                                 ADIGEAR INTERNATIONAL                                    ..... Petitioner
                                                      Through:     Mr. Hrishikesh Baruah, Ms. Radhika
                                                                   Gupta, Ms. P. Lalita S. Priya and Ms.
                                                                   Apoorvs Jain, Advocates.

                                                      versus

                                 CANARA BANK                                            ..... Respondent
                                                      Through:     Ms. Bindu Das, Advocate.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                                      ORDER

% 20.07.2022

1. It is already 05:00 PM. Due to paucity of time, it is not possible to take up the matter today.

2. Re-notify on 31st August, 2022.

SANJEEV NARULA, J JULY 20, 2022 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:20.07.2022 19:43:15