Delhi High Court - Orders
Adigear International vs Canara Bank on 20 July, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3152/2021
ADIGEAR INTERNATIONAL ..... Petitioner
Through: Mr. Hrishikesh Baruah, Ms. Radhika
Gupta, Ms. P. Lalita S. Priya and Ms.
Apoorvs Jain, Advocates.
versus
CANARA BANK ..... Respondent
Through: Ms. Bindu Das, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 20.07.2022
1. It is already 05:00 PM. Due to paucity of time, it is not possible to take up the matter today.
2. Re-notify on 31st August, 2022.
SANJEEV NARULA, J JULY 20, 2022 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:20.07.2022 19:43:15