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[Cites 0, Cited by 0] [Section 266(1)] [Section 266] [Entire Act]

State of Bihar - Subsection

Section 266(1)(b) in The Bihar Municipal Act, 2007

(b)cause conveyances, clothings, beddings, or other articles brought for disinfection, to be disinfected, either free of charge or on payment of such charges as it may fix.