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Calcutta High Court

Visa International Limited vs Visa International Service ... on 16 April, 2024

OCD-6, 7 & 8

                          ORDER SHEET

                 IN THE HIGH COURT AT CALCUTTA
                        Special Jurisdiction
                          ORIGINAL SIDE
                      COMMERCIAL DIVISION

                         IPDTMA/82/2023
                      IA NO: GA-COM/1/2024

                    VISA INTERNATIONAL LIMITED
                                Vs
         VISA INTERNATIONAL SERVICE ASSOCIATION AND ANR
                                &


                         IPDTMA/83/2023
                      IA NO: GA-COM/1/2024

                    VISA INTERNATIONAL LIMITED
                                Vs
         VISA INTERNATIONAL SERVICE ASSOCIATION AND ANR
                                &


                         IPDTMA/1/2024

               GARDEN SILK MILLS PRIVATE LIMITED
                              Vs
                   RAJESH MALLICK AND ORS.


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO
  Date : April 16, 2024.
                                                               Appearance:
                                                  Mr. Debnath Ghosh, Adv.
                                                    Mr. V.V.V. Sastry, Adv.
                                            Mr. Biswaroop Mukherjee, Adv.
                                                    Mr. Rahul Poddar, Adv.
                                         ...for the appellant. (OCD-6, 7 & 8)

                                            Mr. Ranjan Bachawat, Sr. Adv.
                                        Mr. Soumya Roy Chowdhury, Adv.
                                        Ms. Pubali Sinha Chowdhury, Adv.
                                                    Ms. Mini Agarwal, Adv.
                                     ...for the respondent No. 1(OCD-6 & 7)

Mr. Sunil Singhania, Adv.

Ms. T. Kaur, Adv.

...for the respondent No. 2(OCD-6) 2 Mr. Ranjan Kr. Sinha, Adv.

Ms. Sanjukta Gupta, Adv.

...For Respondent No.5 (OCD-8) Mr. N. L. Singhania, Adv.

Mr. Debashis Basu, Adv.

Mr. Arun bandyopadhyay, Adv. ...For Respondent No.2 (OCD-7) Mr. S. Sengupta, Adv.

Mr. S. Ghosh, Adv.

...For Respondent No.1 & 4 (OCD-8) The Court: Mr. Debnath Ghosh, learned Counsel, is appearing for the appellant, Mr. Soumya Roy Chowdhury, learned Counsel, is appearing for the respondent No. 1.

Counsel for the appellant has argued the matter and concluded.

Counsel for the respondents prays for time.

Let the matter appear on 23rd April, 2024 under the same heading.

(KRISHNA RAO, J.) S.De