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[Cites 0, Cited by 0] [Section 12A(3)] [Section 12A] [Entire Act]

State of Odisha - Subsection

Section 12A(3)(i) in The Orissa Co-operative Societies Rules, 1965

(i)the acquisition or disposal of such property is the business carried on by the Society in pursuance of the object for which the Society is organised; and