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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(2) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(2)[ Every voter shall have as many votes as there are members to be elected on behalf of the respective constituency, but he shall not have more than one vote for the candidate.] [Sub-rule (2) was substituted by G. N. of 24.9.2001.]