Section 13(2)(f) in Bangalore Development Authority Act, 1976

[Cites 0, Cited by 32] [Section 13(2)] [Section 13] [Entire Act]

Greater Bengaluru City Corporation -

Section 13(2)(f) in Bangalore Development Authority Act, 1976

(f)exercise supervision and control over the accounts and proceedings of all officers and servants of the Authority in matters of executive administration and in the matters concerning the accounts and records of the Authority and to the extent specified in sub-section (1) of section 50 dispose of all questions relating to the service of such officers and servants and their pay, privileges and allowances; and

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Greater Bengaluru City Corporation -

Section 13(2)(f) in Bangalore Development Authority Act, 1976