Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 58 in Bihar Education Code, 1961 (58)permission to an officer to extend joining time under rule 263 of the Bihar Service Code (first edition). A reference is not necessary if the limit of 30 days is not exceeded;(G.O.no. 2324-F, dated the 7.3.1923.)
