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Supreme Court - Daily Orders

M/S Imperia Structures Ltd. vs Anil Patni on 10 May, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

     ITEM NO.43                               COURT NO.8                 SECTION XVII

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     CIVIL APPEAL Diary No.9796/2019
     (Arising out of impugned final judgment and order dated 12-09-2018
     in CC No.3011/2017, 12-09-2018 in CC No.3012/2017, 12-09-2018 in CC
     No.3013/2017, 12-09-2018 in CC No.3014/2017, 12-09-2018 in CC
     No.3015/2017, 12-09-2018 in CC No.3016/2017, 12-09-2018 in CC
     No.3017/2017, 12-09-2018 in CC No.3018/2017, 12-09-2018 in CC
     No.3019/2017, 12-09-2018 in CC No.3020/2017 passed by the National
     Consumers Disputes Redressal Commission, New Delhi)

     M/s IMPERIA STRUCTURES LTD.                                           Petitioner(s)

                                                     VERSUS

     ANIL PATNI & ANR. ETC. ETC.                                           Respondent(s)

(IA No.48020/2019-CONDONATION OF DELAY IN FILING; IA No.48021/2019- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT; and, IA No.48022/2019-EX-PARTE STAY) WITH Diary No(s). 9793/2019 (XVII) Date : 10-05-2019 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE UDAY UMESH LALIT HON'BLE MS. JUSTICE INDU MALHOTRA For Petitioner(s) Mr. Vikas Singh, Sr. Adv.
Simranjeet Singh, Adv.
Mr. Gautam Talukdar, AOR Ms. Rhea Dube, Adv.
Mr. Aadhar Nautiyal, Adv. Mr. Rohit Sharma, Adv.
Mr. Ram Sharma, Adv.
Ms. Neha Gupta, Adv.
For Respondent(s) Respondent-in-person Ms. Priyanjali Singh, AOR Mr. Rahul Rathore, Adv.
Mr. Karunesh Kumar Shukla, Adv.
Signature Not Verified
UPON hearing the counsel the Court made the following Digitally signed by O R D E R MUKESH KUMAR Date: 2019.05.14 09:34:16 IST List on 10.07.2019.
Reason:
(MUKESH NASA) (RAJINDER KAUR) COURT MASTER BRANCH OFFICER