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State of Chattisgarh - Section

Section 47 in The Chhattisgarh Gram Nyayalaya Rules, 2001

47. Power to relax.

- If suitable member belonging to Scheduled Caste or Scheduled Tribes are not available as required under Section 6 of the Act, in any area notified by the State Government, the Janpad Panchayat or the State Government, as the case may be, relax the condition of age limit and educational qualification for Scheduled Castes or Scheduled Tribes member.