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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(1)No generator and no pipe between the generator and the gas filters shall be so placed that any part of the generator of such pipe is within a distance of less than-
(i)sixty centimetres from any part of the patrol tank;
(ii)one metre and twenty centimetres from the filling point or office of the petrol tank ;
Provided that in the case of a transport vehicle other than a public service vehicle the generator may be at a distance of less than sixty centimetres from any part of the petrol tank, but shall be as far removed therefrom as possible, and in no case shall there be a distance of less than twenty centimeties between any part of a generator or of any pipe connecting the generator or the gas filters and any part of the petrol tank ;Provided further that when any part of generator or pipe as aforesaid is at a distance of less than sixty centimetres from any part of the petrol tank, that part of the generator and pipe shall be insulated from that part of the petrol tank by the interposition of the insulating material and the cleance as specified in Rule 11.