Madhya Pradesh High Court
Laxminarayan vs Govind Prasad on 10 August, 2023
Author: Hirdesh
Bench: Hirdesh
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE HIRDESH
ON THE 10 th OF AUGUST, 2023
CIVIL REVISION No. 252 of 2020
BETWEEN:-
1. LAXMINARAYAN S/O KASTURCHAND DANGARH,
AGED ABOUT 64 YEARS, OCCUPATION: BUSINESS,
R/O: SHAMGARH, DIST. MANDSAUR (MADHYA
PRADESH)
2. SMT. USHADEVI W/O SHRI LAXMINARAYAN
DANGARH, AGED ABOUT 58 YEARS,
OCCUPATION: HOUSE WIFE, R/O: SHAMGARH,
DISTRICT MANDSAUR (MADHYA PRADESH)
3. DEEPAK KUMAR S/O SHRI LAXMINARAYAN
DANGARH, AGED ABOUT 38 YEARS, R/O:
SHAMGARH, DISTRICT MANDSAUR (MADHYA
PRADESH)
4. TEENA W/O SHRI AMARCHAND JI MAHAJAN,
AGED ABOUT 34 YEARS, OCCUPATION:
HOUSEHOLD, R/O: SHAMGARH, DISTRICT
MANDSAUR (MADHYA PRADESH)
5. MANOHARLAL S/O SHRI KASTURCHANDJI
DANGARH, AGED ABOUT 53 YEARS,
OCCUPATION: BUSINESS, R/O: SHAMGARH, DIST.
MANDSAUR (MADHYA PRADESH)
.....PETITIONERS
(SHRI RAMESH SONVANE - ADVOCATE FOR PETITIONERS)
AND
1. GOVIND PRASAD S/O BOMSHILAL KALA, AGED
ABOUT 52 YEARS, OCCUPATION: BUSINESS, R/O:
SHAMGARH, DIST. MANDSAUR (MADHYA
PRADESH)
Signature Not Verified
Signed by: NARENDRA
KUMAR RAIPURIA
Signing time: 11-08-2023
19:41:48
2
2. TULSIBAI W/O LATE SHRI JETHANAND
MANOCHA, AGED ABOUT 71 YEARS,
OCCUPATION: HOUSEHOLD, R/O: SHAMGARH,
DIST. MANDSAUR (MADHYA PRADESH)
3. SMT. RADHA GUPTA W/O RADHESHYAM GUPTA,
AGED ABOUT 66 YEARS, OCCUPATION:
HOUSEHOLD, R/O: NOT MENTIONED (MADHYA
PRADESH)
4. RAJENDRA KUMAR S/O SHRI AMRITLAL
BANTHIYA, AGED ABOUT 59 YEARS,
OCCUPATION: ADVOCATE, R/O:256, VIKRAM
FARM, R/O: FREEGANJ, UJJAIN (MADHYA
PRADESH)
5. SMT. HEMKUNWAR W/O VIKRAM SINGH
CHANDRAWAT, AGED ABOUT 41 YEARS,
OCCUPATION: HOUSEHOLD, R/O: VILLAGE
TAKARAWAD, TEHSIL SHAMGARH, DIST.
MANDSAUR (MADHYA PRADESH)
6. RAVI MALI S/O NANDLAL MALI, AGED ABOUT 24
Y E A R S , OCCUPATION: LABOURER, R/O:
RATHORE MOHALLA, SHAMGARH, DIST.
MANDSAUR (MADHYA PRADESH)
7. SRUESHCHANDRA S/O SHIVNARAYAN DAPKARA,
AGED ABOUT 42 YEARS, OCCUPATION: SERVICE,
R/O: HOSPITAL ROAD, SUVASARA, TEHSIL
SUVASARA, DIST. MANDSAUR (MADHYA
PRADESH)
8. ASHISH S/O SHIVNARAYAN DAPKARA, AGED
ABOUT 32 YEARS, OCCUPATION: SERVICE, R/O:
HOSPITAL ROAD, SUVASARA, TEHSIL SUVASARA,
DIST. MANDSAUR (MADHYA PRADESH)
9. STATE OF M.P. THROUGH COLLECTOR , DIST.
MANDSAUR (MADHYA PRADESH)
.....RESPONDENTS
(SHRI AVINASH KUMAR KHARE - ADVOCATE FOR THE RESPONDENT
NO.1)
This revision coming on for admission this day, th e court passed the
following:
ORDER
Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 11-08-2023 19:41:48 3 Learned counsel for the petitioner submits that he does not wish to press this petition.
Accordingly, the present civil revision is dismissed as not pressed.
(HIRDESH) JUDGE N.R. Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 11-08-2023 19:41:48