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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(5) in Gender Sensitization & Sexual Harassment of Women at District Court, Patan and Courts under the jurisdiction of District Court, Patan (Prevention, Prohibition and Redressal) Regulations, 2013

(5)The GSICC shall, at all times, have supervisory powers over the Internal Sub-Committee and it may issue directions to Internal Sub-Committee from time to time in accordance with the provisions of the present regulations.