Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act] State of Assam - Subsection Section 16(1)(b) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000 (b)to determine the amount due from every employer or dealer or producer of handicraft products as contribution to the Fund ;