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Union of India - Section

Section 8 in The National Council for Teacher Education (Manner of Appointment and Qualifications of Vice Chairperson) Rules, 2012

8. Power to relax.

- Where the Central Government is of the opinion that it is necessary or expedient so to do , it may, by order, for reasons to be recorded in writing, relax any of the provisions of these rules with respect to any class or category of persons.