Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(2)(e) in The Konkan Irrigation Development Corporation Act, 1997

(e)to assist in the establishment of water users’ association and other organisations formed under the Maharashtra Co-operative Societies Act, 1961 for the better use of facilities made available by the Corporation;