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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(2)(ix) in The Punjab Co-operative Societies Act, 1961

(ix)the proportion of individuals and societies in the constitution of the committee of management and the general body of a co-operative society of which another co-operative society is a member ;